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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Hyderabad City Police Act, 1348F

(1)Every person employed under this Act shall, on ceasing to be in the Police Force, return without delay to the Commissioner of City Police, Hyderabad or to any such person and at such place as he may fix, the following articles:-
(a)Certificate of service.
(b)all livery, arms with accoutrements and other necessary articles furnished to him for the execution of duties.