Section 4 in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018
4. Right to obtain service (including electronic service delivery) within stipulated time limit.
- Every Designated Officer and his subordinates shall provide the public service, as notified by the Government from time to time, to the eligible person, within the stipulated time in a transparent manner:Provided that the stipulated time limit may be extended to such extent, as may be notified by the Government during the period of elections, natural calamities or such other eventualities.
