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State of Telangana - Section

Section 30 in Telangana Land Revenue Act, 1317 F.

30. Trees outside occupied tracts or in bed of rivers, streams, etc.

- All trees being outside the occupied tracts or in river, stream or on road or in the bed of tank and pond or on the bund shall be deemed to be the property of the [Government.] [Amended by Act No.III of 1308 F.]