Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16B(2)] [Section 16B] [Entire Act]

State of West Bengal - Subsection

Section 16B(2)(a) in The West Bengal Public Libraries Act, 1979

(a)the members of the said Local Library Authority shall be deemed to have vacated their respective offices, and