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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Punjab - Subsection

Section 166(b) in Punjab Jail Manual, 1996

(b)daily inspect the food by actually tasting and see that it is of good quality, properly prepared and cooked, and in the prescribed quantity both in the raw and cooked condition; keep samples of anything he considers to be unwholesome for the inspection of the Medical Officer; see that the milk is properly boiled before issue, and inspect the food supplied to civil and unconvicted criminal prisoners by their friends; and