Section 1 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
1. Short title and commencement.
(1)These rules may be cited as the Rajasthan [Waqf] [Substituted by Notification No. G.S.R. 123, dated 7.12.2015 (w.e.f. 16.1.1999).] Board (Election of Members) Rules, 1999.(2)They shall come into force at once.
