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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)"adequate repairs and renovations", in relation to handing over of Canal System to Water Users' Association, means those repairs and renovations which are essential for passing designated discharge, control and measuring of water, regulation of water level and convey water to all fields, by flow under gravity, in the area of operation of Water Users' Association;