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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(2)The fund shall be operated by the Mela Adhikari Allahabad with the approval of the Chairperson of the Authority.