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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(c) in Brahmaputra Board Act, 1980

(c)construct, with the approval of the Central Government, multi-purpose dams and works connected there with proposed in the Master Plan as approved by the Central Government and maintain and operate such dams and works ;