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Union of India - Section

Section 75 in National Company Law Tribunal Rules, 2016

75. Application for obtaining an order for calling of general meeting (other than Annual General Meeting).

(1)An application under section 98 for obtaining an order for calling of a general meeting (other than Annual General Meeting) shall be made by any director or member of the company in Form No. NCLT. 1 and shall be accompanied by the documents specified in Annexure B.
(2)A copy of the application shall be served on the Registrar of Companies on or before the date of hearing.