Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 54A in The Income Tax Act, 1961 54A. Relief of tax on capital gains in certain cases. -[Omitted by the Direct Tax Laws (Amendment) Act, 1989 (3 of 1989), section 95 (w.e.f. 1-4-1989).]
