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State of Rajasthan - Section

Section 31 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

31. Special Qualifying Examination for advance increments.

- The Commission may held the special qualifying examination for providing advance increments to the stenographers, Personal Assistants, Senior Personnel Assistants and Private Secretaries in accordance with item 14 of Schedule IV of the Rajasthan Civil Services (Revised Pay Scales) Rules, 1989, as amended from time to time. The commission shall recommend the names of the successful candidates to the Appointing Authority for necessary action. The syllabus of the examination and minimum qualifying marks shall be as laid down in Part-I-B of Schedule-II appended to these Rules and Regulations.