Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 43] [Entire Act] Union of India - Subsection Section 43(3) in The Plantations Labour Act, 1951 (3)[ Every rule made by the State Government under this Act shall, as soon as may be after it is made, be laid before the State Legislature.] [Substituted by Act 17 of 2010 (w.e.f. 18.5.2010) ]
