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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(iv) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iv)No candidate seeking reservation for admission under the above categories be allowed to participate in the counselling for admission unless he/ she produce the integrated community certificate prescribed by the Government and issued by the revenue authorities vide G.O.Ms.No. 58 Social Welfare (J) department, dated 12-05-1997.