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[Cites 0, Cited by 0] [Section 31ACA(2)] [Section 31ACA] [Entire Act]

Union of India - Subsection

Section 31ACA(2)(ii) in Income Tax Rules, 1962

(ii)on or before the 31st July, the 31st October, the 31st January and the 30th June following the respective quarter of the financial year.