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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(2)(c) in Andhra Pradesh Housing Board Act, 1956

(c)the form of annual housing programme, budget and schedule of staff of officers and servants, particulars of housing schemes and other particulars to be contained in the programme under section 24;