Section 11(2)(b) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(b) in The U.P. Electricity Reforms Act, 1999

(b)to furnish to any officer so specified such information in his possession, power or control as may be required by the Commission for the purposes of discharge of its functions under this Act.

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State of Uttar Pradesh - Subsection

Section 11(2)(b) in The U.P. Electricity Reforms Act, 1999