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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(2) in Kerala Sports Act, 2000

(2)The District Sports Council shall consider the application and if it is satisfied that the conditions for granting recognition have been complied with the application shall be submitted along with its recommendation for such registration to the State Sports Council within sixty days from the date of receipt of application.