Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(3)(a) in The Delhi School Education Act, 1973

(a)the terms and conditions of service of the employee, including the scale of pay and other allowances to which he shall be entitled ;