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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(i) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(i)Committee for Admissions shall be constituted with the following members to advise the Convenor of Admissions in the matters relating to admission and on such other matters necessary for the smooth conduct of Admissions.