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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(c) in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

(c)publish on the notice board of the Office of the Panchayat Union a notification signed by him stating the names of the persons elected as members of the Committee; and