Section 80(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)wilfully or negligently break, injure, turn on, open, close, shut-off or otherwise interfere with any lock, valve, pipe or other works or apparatus belonging to the Nigam or a Jal Sansthan and pertaining to its functions under this Chapter; or

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State of Uttar Pradesh - Subsection

Section 80(1)(b) in The U.P. Water Supply and Sewerage Act, 1975