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[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Punjab - Subsection

Section 21A(3) in The Punjab Official Trustees Rules, 1966

(3)The said accounts shall be examined by the Auditor who shall report thereon as provided by section 19(2). The Auditor shall examine the books specified in Schedule II, and shall also have access to any other book or books kept by the office which shall be necessary for or facilitate the examination and auditing of the accounts of the Official Trustee.