Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Goods and Services Tax (Compensation to States) Act, 2017 3. Projected growth rate. - The projected nominal growth rate of revenue subsumed for a State during the transition period shall be fourteen per cent. per annum.
