Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] State of Goa - Subsection Section 183(a) in The Goa Panchayat Raj Act, 1994 (a)no reduction of over ten percent shall be made in the grants approved for any developmental functions of the Panchayat; and
