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Gujarat High Court

The Medical Assessment And Rating Board ... vs Shri Swaminarayan Vishwamangal ... on 10 August, 2021

Author: Bela M. Trivedi

Bench: Bela M. Trivedi, Ashokkumar C. Joshi

C/LPA/441/2021                           ORDER DATED: 10/08/2021




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/LETTERS PATENT APPEAL NO. 441 of 2021
      In R/SPECIAL CIVIL APPLICATION NO. 1292 of 2021
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 441 of 2021
                            With
         R/LETTERS PATENT APPEAL NO. 442 of 2021
                             In
        SPECIAL CIVIL APPLICATION NO. 10913 of 2020
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 442 of 2021
                             In
        SPECIAL CIVIL APPLICATION NO. 10913 of 2020
                            With
         R/LETTERS PATENT APPEAL NO. 445 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 596 of 2020
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 445 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 596 of 2020
                            With
         R/LETTERS PATENT APPEAL NO. 447 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 8574 of 2020
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 447 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 8574 of 2020
                            With
         R/LETTERS PATENT APPEAL NO. 449 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 1035 of 2021
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 449 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 1035 of 2021
                            With
         R/LETTERS PATENT APPEAL NO. 457 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 2526 of 2021
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
        In R/LETTERS PATENT APPEAL NO. 457 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 2526 of 2021
                            With
         R/LETTERS PATENT APPEAL NO. 458 of 2021
                             In
         SPECIAL CIVIL APPLICATION NO. 2013 of 2021


                         Page 1 of 2

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       C/LPA/441/2021                                   ORDER DATED: 10/08/2021


                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/LETTERS PATENT APPEAL NO. 458 of 2021
                                      In
                 SPECIAL CIVIL APPLICATION NO. 2013 of 2021
                                    With
                  R/LETTERS PATENT APPEAL NO. 649 of 2021
                                      In
                  SPECIAL CIVIL APPLICATION NO. 848 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/LETTERS PATENT APPEAL NO. 649 of 2021
                                      In
                  SPECIAL CIVIL APPLICATION NO. 848 of 2021
==========================================================
 THE MEDICAL ASSESSMENT AND RATING BOARD OF HOMEOPATHY,
                          Versus
              RISHIRAJ EDUCATION FOUNDATION
==========================================================
Appearance:
MR DEVANG VYAS (2794), Learned ASG with MR SIDDHARTH DAVE,
ADVOCATE for the Appellant(s) No. 1 (IN ALL THE MATTERS) for the
Respondent(s) No. 2,3
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR UDIT N VYAS(9255) for the
Respondent(s) No. 1 (IN LPA NOS.441, 449 AND 458 OF 2021)
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR JIGAR PATEL for the
Respondent(s) No. 1 (IN LPA NO.447 OF 2021)
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR UDAYAN VYAS for the
Respondent(s) No. 1 (IN LPA NO.457 OF 2021)
MR RAHIL P JAIN, ADVOCATE for the Respondent(s) No.1 (IN LPA NOS.442 AND
445 OF 2021)
==========================================================

  CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                              Date : 10/08/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) The arguments of the learned Sr. Advocate Mr.Dhaval Dave for the respondents in LPA Nos.442 and 445 of 2021 are concluded. Put up on 11.8.2021 at 4 p.m., for further arguments in connected LPAs.

(BELA M. TRIVEDI, J) (A. C. JOSHI,J) V.V.P. PODUVAL Page 2 of 2 Downloaded on : Tue Sep 07 03:53:05 IST 2021