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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(iv) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(iv)in important places in the Panchayat Village area or the Panchayat Union Council, as the case may be, like chavadi, post office, fair price shops, temples, etc.;