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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(b) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(b)other business of a formal character may be transacted on such day before the House commences or continues the discussion on the Address.