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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(7)(c) in Agriculture University, Kota Act, 2013

(c)to plan and direct the programmes of students' advisement and counselling and to enlist the cooperation of prospective employers and employment agencies to assist in the placement of students of the University and to promote discipline amongst the students of the University ;