Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 20 in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 20. Amendment of certain enactments. - [Repealed by the Repealing and Amending Act, 1988 (19 of 1988), section 2 and Schedule I (w.e.f. 31-3-1988).]
