Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Jammu-Kashmir - Subsection Section 76(1) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (1)The notice of a meeting of the Panchayat shall be given at least 7 days before the date fixed for the meeting.
