Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 131]

Allahabad High Court

M/S Shree Sidhbali Mill Ltd. vs State Of U.P. And Others on 31 May, 2012

Bench: Ashok Bhushan, Prakash Krishna





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 772 of 2012
 

 
Petitioner :- M/S Shree Sidhbali Mill Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Piyush Agrawal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.
 

Hon'ble Prakash Krishna,J.

Connect with Writ Tax No.2225 of 2009: M/s. J.K. Papers Ltd. Vs. State of U.P. and others.

The learned counsel states that the entry tax has been deposited in its entirety.

Until further orders, the proceedings for reassessment are stayed for the year 2005-2006.

List in the month of July, 2012.

(Prakash Krishna,J)       (Ashok Bhushan,J) Order Date :- 31.5.2012 MK/