Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 16. Manner of filling of casual vacancies. - The procedure to fill casual vacancies in the membership of a committee shall, as far as may be, be the same as provided in the foregoing rules.
