Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 166 in Tamil Nadu Panchayats Act, 1994 166. Returns and reports of District Panchayat. - Every District Panchayat shall furnish to the Government such returns, reports, statistics and other informations with respect to its activities as the Government may, from time to time, require.
