Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 43 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

43.

Name shall be indexed according to their first letter, and shall be arranged in the order of the Oriya alphabet. A mere title or designation of race shall not be taken as the index word.Thus Shaikh Ramzan will be indexed Ramzan Shaikh, Mir Aulad Ali, Aulad Ali, Mir.