Section 7 in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993
7. Display of stock and price of liquefied petroleum gas under public distribution system.
- Every distributor appointed under the public distribution system shall prominently display the stock and price of the liquefied petroleum gas at a conspicuous place of the business premises including the storage point, showing,-(i)opening balance of filled, empty and defective cylinders and regulators;(ii)the backlog of the filled cylinders to be supplied on the preceding working day.
