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State of Telangana - Section

Section 85 in Telangana Education Act, 1982

85. Welfare of employees and their code of conduct.

(1)The Government may appoint a joint consultative committee, consisting of the representatives of the Government, managements and employees of educational institutions to deal with matters pertaining to welfare of those employees.
(2)The Government may, [XXX] [Omitted by Act No.27 of 1987.] prescribe the code of conduct and duties of those employees.