Section 27 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
27. Authority to make recommendation.
- Recommendation for grant of any mineral concession in respect of a minor mineral shall be made by:-(a)the Gram Sabha concerned, where the area falls within the jurisdiction of a single Gram Panchayat; or(b)the Panchayat Samiti concerned, where the area falls within the jurisdiction of more than one Gram Panchayat; or(c)the Zila Parishad concerned, where the area falls within the jurisdiction of more than one Panchayat Samiti.
