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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2)(d) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(d)comply with the provisions of the Act, the regulations of the Commission, technical codes such as grid code, supply code, standards of performance and overall standards of performance or any other guidelines issued by the Commission;