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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(13) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(13)“Aquaculture Services” means services provided by any person/firm/company/institution/body(like Aqua Labs, Aqua Consultant,Aqua Technicians, Aquaculture extension personnel and others) for doing aquaculture;