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Himachal Pradesh High Court

Sh. Mansha Ram & Ors. vs . Sarwan Singh on 18 June, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Sh. Mansha Ram & Ors. Vs. Sarwan Singh .

(deceased) through Lrs.

RSA No. 159 of 2023 18.06.2024 Present: Mr. B.S. Chauhan, Senior Advocate, with Mr. Munish Datwalia, Advocate, for the appellants.

Ms. Kamakshi Tarlokta, Advocate, for respondent No. 1(f). Respondents No.1 (a), 1(b)(i), 1(c) to 1(e) already ex-parte.

List for admission on 02.07.2024, as prayed for.

(Ajay Mohan Goel) Judge June 18, 2024 (Shivank Thakur) ::: Downloaded on - 19/06/2024 20:32:18 :::CIS