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Supreme Court - Daily Orders

Rajesh Gupta vs Central Bureau Of Investigation on 19 January, 2017

Bench: Ranjan Gogoi, Prafulla C. Pant

                                          IN THE SUPREME COURT OF INDIA
                                         CRIMINAL APPELLATE JURISDICTION

                                    REVIEW PETITION (CRIMINAL) NO.873 OF 2016
                                                       IN
                                 SPECIAL LEAVE PETITION(CRIMINAL) NO.6593 OF 2016

                         RAJESH GUPTA                                   ...PETITIONER(S)


                                                       VERSUS

                         CENTRAL BUREAU OF INVESTIGATION                ...RESPONDENT(S)

                                                       WITH

                                    REVIEW PETITION (CRIMINAL) NO.863 OF 2016
                                                       IN
                                 SPECIAL LEAVE PETITION(CRIMINAL) NO.6743 OF 2016


                                                      O R D E R

Delay condoned.

Application for hearing in open Court is rejected. These Review Petitions have been filed against the order dated 07.10.2016 whereby the Special Leave Petitions were dismissed. We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 07.10.2016 is made out. Consequently, the review petitions are dismissed.

....................,J.

(RANJAN GOGOI) Signature Not Verified ....................,J. Digitally signed by NEETU KHAJURIA Date: 2017.01.19

(PRAFULLA C. PANT) 19:14:17 IST Reason:

NEW DELHI JANUARY 19, 2017 CHAMBER MATTER NO.1 SECTION IIC S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CRIMINAL) NO.873 OF 2016 IN SPECIAL LEAVE PETITION(CRIMINAL) NO.6593 OF 2016 RAJESH GUPTA ...PETITIONER(S) VERSUS CENTRAL BUREAU OF INVESTIGATION ...RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) WITH REVIEW PETITION (CRIMINAL) NO.863 OF 2016 IN SPECIAL LEAVE PETITION(CRIMINAL) NO.6743 OF 2016 (With appln.(s) for application for hearing in open Court, c/delay in filing review petition and Office Report) Date : 19/01/2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing in open Court is rejected. The review petitions are dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)