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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(d) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(d)quarterly up-to-date the list of approvals taken and the approvals which are pending subsequent to commencement certificate ;