Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Article 323A(2)] [Article 323A] [Constitution] Constitution Subarticle Article 323A(2)(b) in Constitution of India (b)specify the jurisdiction, powers (including the power to punish for contempt) and authority which may be exercised by each of the said tribunals;