Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41A] [Entire Act]

Union of India - Subsection

Section 41A(3C) in Aircraft Rules, 1937

(3C)The Director General may also appoint examiners for standardisation check of Check Pilots and Examiners approved under sub-rule (3) and specify the manner in which such checks shall be carried out.] [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).]