Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(iv) in The Rajasthan Agricultural Produce Markets Rules, 1963 (iv)LFkkuh; izkf/kdkfj;ksa ds fuokZpu&{ks=ksa ds fy, & ,sls uxjikfydk cksMZ ;k uxj ifj"kn~ ;k uxj fuxe ds leLr ;k] ;FkkfLFkfr] ,slh xzke iapk;r ds iap ljiap lfgr] ftlesa eq[;e.Mh ;kMZ gS /kkjk 7 dh mi&/kkjk (1) ds [k.M (d) ds mi&[k.M (vii) , ;k [k.M ([k) ds mi&[k.M (iv) ds v/khu ;Fkk&visf{kr vius izfrfuf/k;ksa dk fuokZpu djsaxsA]
