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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Daman and Diu - Subsection

Section 11(2)(d) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(d)the manner in which the registered offender may earn his living within the restricted area, and the adequacy of arrangements which are, or are likely to be, available therefor.