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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(i) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(i)in the case of wet land, 40 per cent of the normal gross produce or its value in money;