Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] Union of India - Section Section 83 in The Finance Act, 2017 83. Amendment of section 253. - In section 253 of the Income-tax Act, in sub-section (1), in clause (f), after the words "authority under", the words, brackets and figures "sub-clause (iv) or sub-clause (v) or" shall be inserted.
