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[Cites 0, Cited by 11] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(11) in The Seeds Act, 1966

(11)"seed" means any of the following classes of seeds used for sowing or planting-
(i)seeds of food crops including edible oil-seeds and seeds of fruits and vegetables;
(ii)cotton seeds;
(iii)seeds of cattle fodder;
(iv)[ jute seeds], and includes seedlings, and tubers, bulbs, rhizomes, roots, cutting, all types of grafts and other vegetatively propagated material, of food crops or cattle fodder;